Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 46B] [Entire Act] State of Odisha - Subsection Section 46B(1) in The Orissa Grama Panchayats Election Rules, 1965 (1)The balloting unit of the voting machine shall contain such particulars and in such languages as the Election Commission may specify.