Section 22 in The Rajasthan Tendu Leaves (Regulation of Trade) Act, 1974
22. Rajasthan Forest Act, 1953 and other laws not to apply to tendu leaves for purposes covered under this Act.
(1)Nothing contained in the Rajasthan Forest Act, 1953 (Rajasthan Act XIII of 1953) shall apply to tendu leaves in respect of matters for which provisions are contained in this Act.(2)Nothing contained in any other law, rule, order or in any other thing having a force of law in any part of the State shall apply, to tendu leaves in respect of matters for which provisions are contained in this Act.
