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[Cites 0, Cited by 0] [Section 155] [Entire Act]

Union of India - Subsection

Section 155(2) in The Coal Mines Regulations, 2011

(2)The Regional Inspector may, by an order in writing, require such modification or alternations to be made by the design of any such reservoir, dam or structure, as he may specify therein.Chapter-XII Ventilation