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[Cites 0, Cited by 0] [Section 22(2)] [Section 22] [Entire Act]

Union of India - Subsection

Section 22(2)(ii) in The Employment Of Manual Scavengers And Construction Of Dry Latrines (Prohibition) Act, 1993

(ii)the fees and allowances to be paid to the members of the committees constituted under sub-section (1) of section 13.