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[Cites 0, Cited by 0] [Section 50] [Entire Act]

State of Himachal Pradesh - Subsection

Section 50(1) in Atal Medical and Research University, Himachal Pradesh Act, 2017

(1)Every affiliated College shall furnish to the Registrar such reports, returns and other informations, as the Board of Management may require to enable it to judge the efficiency of the College or institution.