Section 50 in Atal Medical and Research University, Himachal Pradesh Act, 2017
50. Inspection of the Colleges and reports.
(1)Every affiliated College shall furnish to the Registrar such reports, returns and other informations, as the Board of Management may require to enable it to judge the efficiency of the College or institution.(2)The Board of Management shall cause every such College to be inspected, from time to time, by any authority or persons authorized by it, in this behalf.(3)The Board of Management may call upon any College so inspected to take within a specified period, such action, as may appear to it necessary, in respect of the inspection referred to in sub-section (2).Chapter-VIII Appointment of Teachers and other Employees of the University
