Madhya Pradesh High Court
Ruchi Soya Industries Ltd. vs Assistant Kprovident Fund ... on 16 March, 2016
WP-7600-2009 (RUCHI S0 YA INDUSTRIES LTD. Vs ASSISTANT KPRO VIDENT FUND COMMISSIONER) 1 6- 03 -2 0 1 6 List along with W.P. No.6884/2009. (SHANTANU KEMKAR) JUDGE