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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Tamilnadu - Subsection

Section 6(viii) in The Central Electricity Regulatory Commission (Open Access in Inter-State Transmission) Regulations, 2004

(viii)Except as provided in clause (iii), once open access has been granted, the long-term customer or the short-term customer shall not be replaced by any other person on account of a subsequent request received from such other person.