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[Cites 1, Cited by 3]

Himachal Pradesh High Court

Anil Soni vs . Parveen Kumar Saini & Ors. on 28 April, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

Anil Soni Vs. Parveen Kumar Saini & Ors.

Cr. MMO No. 317/2023

.

28.04.2023 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.

Mr. Madan Gopal, Advocate, vice Mr. Naveen K. Bhardwaj, Advocate, for respondent No. 1.

Cr. MMO No. 317/2023 & Cr. MP No. 113/2023 rNotice issued to respondents No. 2 and 3 has been received back duly served, however, none has appeared on their behalf.

Learned counsel for respondent No. 1 prays for and is granted two weeks' time to file reply. List thereafter.

( Sushil Kukreja ) Judge 28th April, 2023 (raman) ::: Downloaded on - 28/04/2023 21:05:28 :::CIS