Himachal Pradesh High Court
Anil Soni vs . Parveen Kumar Saini & Ors. on 28 April, 2023
Author: Sushil Kukreja
Bench: Sushil Kukreja
Anil Soni Vs. Parveen Kumar Saini & Ors.
Cr. MMO No. 317/2023.
28.04.2023 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Madan Gopal, Advocate, vice Mr. Naveen K. Bhardwaj, Advocate, for respondent No. 1.
Cr. MMO No. 317/2023 & Cr. MP No. 113/2023 rNotice issued to respondents No. 2 and 3 has been received back duly served, however, none has appeared on their behalf.
Learned counsel for respondent No. 1 prays for and is granted two weeks' time to file reply. List thereafter.
( Sushil Kukreja ) Judge 28th April, 2023 (raman) ::: Downloaded on - 28/04/2023 21:05:28 :::CIS