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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Madhya Pradesh - Subsection

Section 21(1) in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007

(1)The following shall be authorities of the private university, namely :-
(a)the governing body;
(b)the Board of Management;
(c)the Academic Council; and
(d)such other authorities as may be created by the Statutes.