Section 21 in The M.P. Niji Vishwavidyalaya (Sthapana Avam Sanchalan) Adhiniyam, 2007
21. Authorities of private university.
(1)The following shall be authorities of the private university, namely :-(a)the governing body;(b)the Board of Management;(c)the Academic Council; and(d)such other authorities as may be created by the Statutes.(2)The term of the nominated members of the governing body and the Board of Management shall be three years and no nominated member shall hold office for more than two consecutive terms.
