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State of Mizoram - Section

Section 57 in The Mizoram Autonomous District Council (Constitution and Conduct of Business of the District Councils) Rules, 1974

57. Chairman to decide admissibility of questions.

- The Chairman shall decide on the admissibility of a question under Rule 55 and shall disallow any question which, in his opinion, is an abuse of the right of questioning or is in contravention of the rule.