Section 5A(1)(d) in The West Bengal State Tax on Professions, Trades, Callings and Employments Act, 1979.

[Cites 0, Cited by 0] [Section 5A(1)] [Section 5A] [Entire Act]

(d)discontinues his profession, trade or business or changes his place of work or opens a new place of work,

Legal Document View