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Union of India - Section

Section 10D in The Insecticides Rules, 1971

10D. [ Manufacturer and dealer to display stock and price list of insecticides. [ Inserted by G.S.R. 548(E), dated 12.9.2006 (w.e.f. 12.9.2006).]

- Every manufacturer and every dealer who makes or offers to make a retail sale of any insecticide shall prominently display at his place of business, -
(a)the quantities of stock of different insecticides held by him on daily basis; and
(b)a list of prices or rates of such insecticides for the time being available in such place of business.]