Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 10D] [Entire Act] Union of India - Subsection Section 10D(b) in The Insecticides Rules, 1971 (b)a list of prices or rates of such insecticides for the time being available in such place of business.]
