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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(1) in Life Insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987

(1)Promotions to the cadre of Assistant Administrative Officers, other than those mentioned in sub-rule (3), shall be effected from among the eligible employees in the offices situated within the territorial limit of a Zonal Office.