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Union of India - Section

Section 3 in Life Insurance Corporation of India Class III and Class IV Employees (Promotion) Rules, 1987

3. Zone of selection.

(1)Promotions to the cadre of Assistant Administrative Officers, other than those mentioned in sub-rule (3), shall be effected from among the eligible employees in the offices situated within the territorial limit of a Zonal Office.
(2)
(a)Promotions to all cadres in Class III including promotions to the posts of Engineering or Architectural Assistants Grade II and Grade III and Higher Grade Assistant (Projectionist) shall be effected from among the eligible employees in all offices situated within the territorial limit of a Zonal Office.
(3)Promotion to the post of Assistant Engineer or Assistant Architect in the Administrative Officers shall be effected from among the eligible employees on an all-India basis.