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[Cites 0, Cited by 0] [Section 9(9)] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(9)(d) in Jammu and Kashmir State Electricity Regulatory Commission (Terms and Conditions for Determination of Multi Year Generation Tariff) Regulations, 2016

(d)Annual review of performance which shall be conducted vis-à-vis the approved forecast.