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[Cites 0, Cited by 0] [Section 9(3)] [Section 9] [Entire Act]

State of West Bengal - Subsection

Section 9(3)(ii) in West Bengal Yoga and Naturopathic System of Medicine Rules, 2015

(ii)after verification of the details contained in the application including the documentary evidence submitted, the Council shall call the eligible candidates for registration on payment of prescribed fees.