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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Maharashtra - Subsection

Section 62(c) in The Maharashtra Animal and Fishery Sciences University Act, 1998

(c)The control and management of the Colleges, Institutions, Faculties, Departments, Research Centres, Training Centres and Farms referred to in clauses (a) and (b) above, and all the properties, assets and liabilities of Krishi Vidyapeeths and the State Government, in relation thereto, shall stand transferred to and vest in the University;