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State of Maharashtra - Section

Section 62 in The Maharashtra Animal and Fishery Sciences University Act, 1998

62. Transfer of Colleges, Institutions, Research Centres, Training Centres, etc. and Property thereof.

- Notwithstanding anything contained in the Maharashtra Agricultural Universities (Krishi Vidyapeeths) Act, 1983 or Statutes, Regulations and Orders made thereunder, on and from the appointed day,-
(a)The Faculties of Veterinary Science, Fisheries (including Marine Biology) and the Animal Husbandry wing from the faculty of Agriculture alongwith the Departments of each of the Krishi Vidyapeeths shall stand transferred to the University and shall be deemed to be the constituent Faculties and Department, of the respective sciences of the University;
(b)The Colleges, Institutions, Research Centres, Training Centres and Farms of each of the Krishi Vidyapeeths and the Research Centres and Training Centres under the control of the Department of the State Government specified in the First Schedule shall stand transferred to the University and shall be deemed to be the constituent colleges and recognised institutions, research centres, training centres and Farms of the University;
(c)The control and management of the Colleges, Institutions, Faculties, Departments, Research Centres, Training Centres and Farms referred to in clauses (a) and (b) above, and all the properties, assets and liabilities of Krishi Vidyapeeths and the State Government, in relation thereto, shall stand transferred to and vest in the University;
(d)all benefactions accepted or received by Veterinary, Dairy and Fisheries wings of any of the Krishi Vidyapeeths and held by it immediately before the appointed day shall be deemed to have been accepted or received or held by the University under this Act and all the conditions on which such benefactions were accepted or received or held shall be deemed to be valid under this Act, not withstanding that such conditions may be inconsistent with any of the provisions of this Act;
(e)Any will, deed or other documents made before the appointed day which contains any bequest, gift, terms or trust in favour of the Veterinary, Dairy and Fisheries Colleges of the Krishi Vidyapeeths shall, on and from the appointed day, be constructed as if the University is named therein instead of the Krishi Vidyapeet;
(f)The Research Projects related to Animal Husbandry, Veterinary Science Dairy Technology and Fishery Science of each of the Krishi Vidyapeeths and Research Centres of each of the Krishi Vidyapeeths and Government shall stand transferred to and vest in the University.