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State of Jammu-Kashmir - Section

Section 9 in Jammu and Kashmir Shops and Establishments Act, 1966

9. Opening and closing hours

— (1) No shop or commercial establishment shall on any day-
(a)be opened earlier than such hour as may be fixed by the Government by a general or special order in this behalf;
(b)be kept open later than such hour as may be fixed by the Government by a general or special order in this behalf.