Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 9(a) in Jammu and Kashmir Shops and Establishments Act, 1966

(a)be opened earlier than such hour as may be fixed by the Government by a general or special order in this behalf;