Section 20 in Jawaharlal Institute of Post-Graduate Medical Education and Research Puducherry, Regulations, 2008
20. Transaction of business.
(1)All decisions of the Institute shall be taken on a majority vote. In case of equality of votes the Chairman shall have a casting vote.(2)A decision given by the Chairman of the meeting on a point of order raised by a member shall be final.(3)No subject disposed of by the Institute at a meeting shall be brought up again for consideration until and after the expiry of one year except in a case where the Chairman or Governing certifies that the subject required further consideration in the interest of the Institute.
