Section 7 in The First Statute under the Assam Agricultural University Act, 1968
7. The Director of Student Welfare shall be directly responsible to the Vice-Chancellor and he shall work in close consultation with the Dean and other Officers of the University.
(a)to make arrangements for housing and messing of students ;(b)to direct a programme of student counselling ;(c)to arrange for the part time employment of students in accordance with the plan approved by the Vice-Chancellor.(d)to assist in the placement of graduates of the University ;(e)to obtain travel facilities for holidays, study tours of students ;(f)to communicate with the guardian of the students concerning the welfare of the students ;(g)to exercise general control and supervision over the Physical Education Programme and other co-curricula activities of the students;(h)to perform such other duties as may be entrusted to him by the Vice-Chancellor from time to time.Powers and Duties of the Register
