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[Cites 0, Cited by 0] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(2)
(i)Conveying machinery shall be so constructed and installed as to avoid hazardous points between moving and stationary parts or object.
(ii)When a passage way is adjacent to an open conveyor, a clearance of at least 90 cm. (3 ft.) shall be provided.