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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(ii) in Dock Workers (Safety, Health and Welfare) Scheme, 1961

(ii)When a passage way is adjacent to an open conveyor, a clearance of at least 90 cm. (3 ft.) shall be provided.