Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 28] [Entire Act] State of Madhya Pradesh - Subsection Section 28(1) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962 (1)He shall fully understand the working and management of boilers, the best method of firing and the use of gauge glass cocks, blow off cocks scum and other appliances.
