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State of Madhya Pradesh - Section

Section 28 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

28.

The qualifications required of a person desirous of obtaining a certificate of competency to act as engine driver shall be as follows :
(1)He shall fully understand the working and management of boilers, the best method of firing and the use of gauge glass cocks, blow off cocks scum and other appliances.
(2)He shall be able, to some extent, to explain the actual working of engines and the separate uses of the feed pumps, slide valves pistons and other appliances.
(3)He shall be able to show how he would act in case of the break down of any portion of the machines, etc.