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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Mizoram - Subsection

Section 2(27) in Mizoram Liquor (Prohibition and Control) Rules, 2014

(27)"Plain spirit" means spirit to which no flavour has been communicated and which no flavouring or colouring matter or other material or ingredient has been added;