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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(a) in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008

(a)Review of the implementation of the provisions of the Act and the Rules made thereunder, as far as possible, twice a year;