Section 15 in The Orissa Reservation of Posts and Services (For Socially and Educationally Backward Classes) Act, 2008
15. Function of the Standing Committee.
- The Standing Committee shall perform the following functions namely :(a)Review of the implementation of the provisions of the Act and the Rules made thereunder, as far as possible, twice a year;(b)Suggesting measures for the removal of difficulties in such implementation or for the improvement thereof; and(c)Such other functions as the State Government may, from time to time, assign to the Standing Committee.
