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State of Andhra Pradesh - Section

Section 9 in "Sports Authority" (Procedure for Allotment of Sports Stadia for Sporting and Non-Sporting Activities) Rules, 2012

9. Low alcoholic beverages permitted to be sold inside the Stadia are limited to Beer, Wine & Bacardi Breezer with requisite protection for removal of bottles, cans etc., waste disposal and security. The lessee will have to obtain necessary permission from Excise Dept., The sale will be permitted by Sports Authority of A.P. only with 30% of the gross revenue from such sales towards its revenue share.