Section 29 in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986
29. Director of Extension Education.
(1)There shall be a Director of Extension Education who shall be responsible to the Vice-Chancellor of the University for extension programmes in the fields concerned as set forth in section 38 of this Act.(2)The Director of Extension Education shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes.
