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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Himachal Pradesh - Subsection

Section 29(2) in Himachal Pradesh Universities of Agriculture, Horticulture and Forestry Act, 1986

(2)The Director of Extension Education shall exercise such powers and perform such duties as may be conferred or imposed on him by the Statutes.