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[Cites 0, Cited by 0] [Section 37(1)] [Section 37] [Entire Act]

State of West Bengal - Subsection

Section 37(1)(d) in West Bengal Trade Unions Rules, 1998

(d)A Polling Officer shall, if so directed, in writing, by the Presiding Officer, perform all or any of the functions of the Presiding Officer under these rules.