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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Odisha - Subsection

Section 28(1) in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005

(1)Every Programme Officer shall maintain a record of applications for employment received by him and all such applications shall be forwarded to the concerned Gram Panchayat.