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[Cites 0, Cited by 4] [Section 132(1)] [Section 132] [Entire Act]

Union of India - Subsection

Section 132(1)(b) in Finance Act, 1999

(b)sub-rule (17), as inserted by the Central Excise (Amendment) Rules, 1997, shall be deemed to have and to have always had effect from the 1st day of March, 1997;