Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 13] [Entire Act] State of Kerala - Subsection Section 13(b) in Kerala Fish Seed Act, 2014 (b)the mark or label to indicate that fish seed conforms to the size, source of seed and free from disease and pathogen, infections and other particulars as may be specified from time to time by Government.
