Section 39(3B) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961
(3B)The State Government may, by order, create any other post of officer or servant in a Zila Panchayat and -(a)direct that such post shall be held ex-officio by such; officer or servant of the State Government as may be specified; or(b)appoint any person to such post; or(c)regulate the recruitment to such post, and further specify the terms and conditions on which the post shall be held.
