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[Cites 0, Cited by 0] [Section 39(3B)] [Section 39] [Entire Act]

State of Uttar Pradesh - Subsection

Section 39(3B)(c) in The U.P. Kshettra Panchayats And Zila Panchayats Adhiniyam, 1961

(c)regulate the recruitment to such post, and further specify the terms and conditions on which the post shall be held.