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[Cites 0, Cited by 1] [Section 18] [Entire Act]

State of Jharkhand - Subsection

Section 18(2) in The Bihar Buildings (Lease, Rent and Eviction) Control Act, 1977

(2)A copy of the list shall remain in the office of the Controller available for inspection free of charge, during office hours, and copies of the entries in such list may be granted by the Controller on payment of such charge, not exceeding rupee one per copy, as may be fixed by the Controller.