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[Cites 0, Cited by 0] [Section 76(1)] [Section 76] [Entire Act]

State of Manipur - Subsection

Section 76(1)(c) in The Manipur Panchayati Raj Act, 1994

(c)control the officers and servants of the Zilla Parishad subject to the general superintendence and control of the Zilla Adhyaksha and under such rules as may be prescribed;