Section 76(1) in The Manipur Panchayati Raj Act, 1994
(1)Save as otherwise expressly provided by or under this Act, the Chief Executive Officer shall,-(a)carry out the policies and directions of the Zilla Parishad and take necessary measures for the speedy execution of all works and developmental schemes of Zilla Parishad;(b)discharge the duties imposed upon him, by or under this Act or the rules and regulations made thereunder;(c)control the officers and servants of the Zilla Parishad subject to the general superintendence and control of the Zilla Adhyaksha and under such rules as may be prescribed;(d)have custody of all papers and documents relating to Zilla Parishad; and(e)draw and disburse money out of the Zilla Parishad Funds and exercise such other powers and perform such other functions as may be prescribed.
