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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1) in The Jammu and Kashmir State Forest Corporation Act, 1978

(1)The Corporation shall have the following officers who shall be appointed by it in consultation with the Government :-
(a)Financial Adviser-cum-Chief Accounts Officer,
(b)General Manager, and
(c)Secretary.