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[Cites 0, Cited by 0] [Section 19(5)] [Section 19] [Entire Act]

Union of India - Subsection

Section 19(5)(a) in The Static and Mobile Pressure Vessels (Unfired) Rules, 2016

(a)Ammonia Horton sphere shall be subjected to first periodic inspection after two years of its installation and the inspection shall consist of detailed Non-destructive Testing of the vessel.