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[Cites 0, Cited by 0] [Section 36(4)] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(4)(b) in Grama Panchayats Rules, 1968

(b)No check-measurement is required for the works falling under Clause (a) and the bill shall be prepared and payment be made on the basis of measurement only.