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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Odisha - Subsection

Section 36(4) in Grama Panchayats Rules, 1968

(4)
(a)The Junior Engineer of the Block shall record the measurement of the works, estimated cost of which does not exceed Rs. 50,000/-.
(b)No check-measurement is required for the works falling under Clause (a) and the bill shall be prepared and payment be made on the basis of measurement only.
(c)The Junior Engineer and Assistant Engineer of the Block shall respectively record measurement and check-measurement of the work, estimated cost of which exceeds Rs. 50,000/-.
(d)The measurement or check-measurement or both, as the case may be shall be taken in presence of the Sarpanch, secretary and the concerned Ward Member.