Madhya Pradesh High Court
Ramadhar vs Dadan Prasad Tripathi on 11 May, 2022
Author: Rajeev Kumar Dubey
Bench: Rajeev Kumar Dubey
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MA No. 2655 of 2007 (RAMADHAR AND OTHERS Vs DADAN PRASAD TRIPATHI AND OTHERS) Dated : 11-05-2022 Shri V.S. Choudhary, counsel for the appellants.
Learned counsel for the appellants seeks time to argue the matter. Prayer is allowed.
List the matter after summer vacation.
(RAJEEV KUMAR DUBEY) JUDGE (ra) Signature Not Verified SAN Digitally signed by RANJEET AHIRWAL Date: 2022.05.11 16:45:33 IST