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State of Tamilnadu - Section

Section 2 in The Madurai City Municipal Corporation Class I Service Rules, 1981

2. Constitution.

- The services shall consist of the following categories of Officers, namely:-Category 1-Health Officer.Category 2-Engineer (Water Supply and Drainage).Category 3-Engineer (General).Category 4-Engineer (Electrical Undertakings).Category 5-Revenue Officer.Category 6-Chief Accounts Officer.Category 7-Educational Officer.Category 8-Chief Town Planning Officer.Category 9-Secretary to the Council.